Section 27(2) in The Orissa Civil Services (Commutation of Pension) Rules, 1992
(2)The Accounts Officer shall also -(a)bring to the notice of disbursing authority the provisions of proviso to Sub-rule (1) of Rule 6 regarding the date on which the amount of original pension should be reduced;(b)endorse to the applicant a copy of the order issued under Sub-rule (1) with the remarks that he should collect the commuted value from the disbursing authority; and(c)bring to the notice of the applicant the provisions of the proviso to Sub-rule (1) of Rule 6.
