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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Bihar Handloom Technical Sub-ordinate Cadre Rule, 2015

(1)Entry point in the cadre :- According to the Heirchy System of this service/cadre, the entry point, the educational/technical qualification & essential experience shall be as follows :-
Sl. No. The name of different post of differentcategories/grades of Handloom service cadre Appointment Educational qualification and Technicalqualification/ Experience for direct recruitment
The percentage of direct appointment The percentage of appointment by promotion
1 2 3 4 5
1 Skilled artisan 100 - A certificate course or Diploma inHandloom/Textile from recognised Institute.
2 Senior Instructor/Assistant Supervisor/ExpertWeaver 75 25 Experience of 5 (five) years of working in thisfield with above educational qualification.
3 Technical Assistant - 100 -
4 Technical Supervisor/ Supervisor 100 - Degree in Textile Technology or equivalent orDiploma or equivalent in Handloom Technology from recognisedinstitution.
In this cadre/category, entry point of the service would be at the level of serial no. 1, 2 & 4, in which direct appointment shall be made against authorised posts of 100, 75 and 100 percent post respectively.