Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(7)(c) in The Orissa District Planning Committees Rules, 2000

(c)that to the best of my knowledge and belief, I am qualified and not also disqualified for being chosen to fill a seat in the District Planning Committee for..............(district).