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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)all electrical fixed lamps shall be enclosed in a well glass flameproof fitting conforming to IS/IEC 60079-1 amended from time to time.