Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(1) in The M.P. Nagarpalika Nirvachan Niyam, 1994 (1)The Election Commission shall subject to the provisions of the Act cause to be prepared in Form I a wardwise list of voters in Hindi written in the Devanagri script for each Municipality.
