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State of Madhya Pradesh - Section

Section 3 in The M.P. Nagarpalika Nirvachan Niyam, 1994

3. Preparation of Voters' List and appointment of Registration Officer.

(1)The Election Commission shall subject to the provisions of the Act cause to be prepared in Form I a wardwise list of voters in Hindi written in the Devanagri script for each Municipality.
(2)The Election Commission shall, in consultation with the State Government, appoint a Registration Officer for each municipality and one or more Assistant Registration Officers as may be found necessary' to assist the Registration Officer in the preparation of the list of voters for the municipality.
(3)Every Assistant Registration Officer shall subject to the control of Registration Officer be competent to perform all or any of the functions of the Registration Officer.