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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Manipur - Subsection

Section 45(3) in Manipur International University Act, 2018

(3)Every School of Studies shall have a Board of Studies. The constitution of Board of Studies shall be in accordance with such conditions as may be laid down by its Statutes, Ordinances, Rules or Regulations.