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[Cites 0, Cited by 0] [Section 37(37)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(37)(b) in The Railway Protection Force Rules, 1987

(b)Planning and Development-including manpower planning, career Planning,appraisal of performance, job requirement, personnel's record and manuals,follow up action on inspection notes and publicity;