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Union of India - Section

Section 37 in The Railway Protection Force Rules, 1987

37. Powers and responsibilities of Staff Officer or Personal Assistant..

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37.1The Staff Officer or personal Assistant shall assist the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned in the discharge of the following functions-
(a)Administration - including recruitments, deputation, training, placement,transfer, promotion, pay and allowances, budget, discipline, legal matters anddata processing, reserve companies, band etc.;
(b)Planning and Development-including manpower planning, career Planning,appraisal of performance, job requirement, personnel's record and manuals,follow up action on inspection notes and publicity;
(c)Welfare and service-including grievances, employee relations, housing,education, sports, medical, provident fund, pension and other retirement andpost retirement benefits, welfare schemes, funds, canteen and messes.
37.2He shall also be responsible for
(a)organization periodical meetings required to be covered at the headquarterlevel;
(b)maintaining liaison with other departments of the railway at headquarters;
(c)organization ceremonial parades, VIP visits and other matters of like nature.
37.3He shall exercise the same administrative and disciplinary powers in respect ofministerial staff posted at the Security Commissariat as prescribed for his counterpartsunder these rules and/or under the extant Railway Rules and shall discharge suchother duties as may be entrusted to him by the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)]concerned.