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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(37) in The Railway Protection Force Rules, 1987

37.1The Staff Officer or personal Assistant shall assist the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] concerned in the discharge of the following functions-
(a)Administration - including recruitments, deputation, training, placement,transfer, promotion, pay and allowances, budget, discipline, legal matters anddata processing, reserve companies, band etc.;
(b)Planning and Development-including manpower planning, career Planning,appraisal of performance, job requirement, personnel's record and manuals,follow up action on inspection notes and publicity;
(c)Welfare and service-including grievances, employee relations, housing,education, sports, medical, provident fund, pension and other retirement andpost retirement benefits, welfare schemes, funds, canteen and messes.