Section 18 in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013
18. Mark-sheet and rechecking of Marks.
(1)A candidate who desires to have his/her marks of preliminary examination rechecked, may apply the Board along with such fees as may be fixed by the Board within a period of thirty days from the date of declaration of the result of the preliminary examination.(2)A candidate who desires to have his/her marks of main examination rechecked may apply to the Board along with such fees as may be fixed by the Board within a period of thirty days from the date of declaration of the final result of the main examination.(3)A candidate who desires to have the mark-sheet of main examination shall apply to the Board along with such fees as may be fixed by the Board within a period of fifteen days from the date of declaration of the final result.
