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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(1)A candidate who desires to have his/her marks of preliminary examination rechecked, may apply the Board along with such fees as may be fixed by the Board within a period of thirty days from the date of declaration of the result of the preliminary examination.