Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Assam - Subsection Section 40(iii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (iii)the detail construction of such wall should be according to the rules as laid down in Assam General specification published by PWD.
