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State of Assam - Section

Section 40 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

40. Wattle created wall.

- The construction of wattle created walls should be as follows:-
(i)the maximum area of one framed panel of the wall should not exceed 2 sq.m in the case of line plaster and 3 sq. m in the case of cement plaster;
(ii)the thickness of such wall should not be less than 15mm;
(iii)the detail construction of such wall should be according to the rules as laid down in Assam General specification published by PWD.