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[Cites 0, Cited by 0] [Section 15] [Entire Act]

UT Chandigarh - Subsection

Section 15(3) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(3)Notwithstanding anything contained in sub-section, section (1), a meeting of the Governing Body at which any matter is considered urgent by the Chairman has to be taken up, may be called *by giving not less than four clear days' notice in writing.