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UT Chandigarh - Section

Section 15 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

15. Notice for meetings of Governing Body.

(1)Not less than fourteen clear days' notice in writing of every meeting of the Governing Body shall be given to each member who is for the time being in India.
(2)A notice may be served upon any member either personally or by post under certificate of posting in an envelope addressed to such member.
(3)Notwithstanding anything contained in sub-section, section (1), a meeting of the Governing Body at which any matter is considered urgent by the Chairman has to be taken up, may be called *by giving not less than four clear days' notice in writing.