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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3)(d) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(d)Marks to a sportsman shall be awarded in the following manner subject to the maximum of 5 per cent marks :