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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017

(2)The offices of Mayors of Corporations shall be reserved by rotation with reference to the specified dates as under: -
(i)the offices occurring at roster point numbers, 10, 36, 54, 77 and 93 to the members of Scheduled Castes;
(ii)the offices occurring at roster point numbers 17, 43, 64, 85 and 96 to women, including women belonging to the Scheduled Castes; and
(iii)the offices occurring at roster point numbers 24 and 81 to the members of the Backward Classes.