Section 3(2)(ii) in Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(ii)the offices occurring at roster point numbers 17, 43, 64, 85 and 96 to women, including women belonging to the Scheduled Castes; and

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