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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Manipur - Subsection

Section 99(2) in Manipur International University Act, 2018

(2)Subject to the provisions, of this Act and the Statutes, any officer or authority of the University may delegate his or its powers to any other officer or authority or person under his or its respective control and subject to the condition that overall responsibility for the excise of the powers so delegated shall continue to vest in the officer or authority delegating such powers.