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State of Uttar Pradesh - Section

Section 4 in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

4. Hours of business and close days of shops and commercial establishments.

(1)All shops and commercial establishments in districts headquarters, KAVAL Towns and in towns having a population of more than 30,000 as specified in Schedule "B" to this Order shall observe the following hours of business, namely :"From 9.00 a.m. to 8.00 p.m. on all days of the week other than the closed day."
(2)Any atta chakkis or automobile service and air-filling station observing immediately before the commencement of this Order Sunday as the closed day shall, observe Sunday or instead of Sunday, such other day of the week as may be specified by the District Magistrate as the closed day.