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State of Rajasthan - Section

Section 2 in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

2. Definitions.

- In these rules unless, the context otherwise requires :-
(a)"Pass" means the "Identity cum-Road Journey Pass" issued under rule 3;
(b)"Secretary" means the Secretary, Rajasthan Legislative Assembly and includes any Officer of the said Assembly specially empowered by the Speaker to perform the functions of the Secretary under these rules;
(c)"Service Bus" includes deluxe bus and air-conditioned bus or has run on contract basis;
(d)"State Roadways" means the Rajasthan State Roadways.