Section 31(2) in Model Rules, 2011 under Bengal Ferries Act, 1885
(2)No Passengers on any boat shall:-(i)Obstruct the Navik ,Manjhi or crew in the discharge of their duties;or(ii)damage or attempt to damage the boat or any article on the boat ;or(iii)be drunk and disorderly ,or drunk and incapable of taking care of himself ; or(iv)commit any nuisance or act of indecency ,or use obscene or abusive language ;or(v)without lawful excuse ,interfere with the comfort of nay passenger.
