Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Bihar - Subsection Section 31(2)(v) in Model Rules, 2011 under Bengal Ferries Act, 1885 (v)without lawful excuse ,interfere with the comfort of nay passenger.