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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in First Statutes of the Jai Narayan Vyas University Jodhpur

(2)The Selection Committee for the recognition of teachers of colleges shall consist of the following members:
(a)For the purpose of recognising a college teacher as a Professor, Reader or Lecturer:
(i)the Vice-Chancellor;
(ii)an educationist, nominated by the Chancellor;
(iii)a nominee of the Syndicate;
(iv)the Dean of the Faculty;
(v)the Head of the Department concerned, if he is a Professor;
(vi)two experts not connected with the University, nominated by the Vice-Chancellor.