Section 19(2)(a) in First Statutes of the Jai Narayan Vyas University Jodhpur

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

(a)For the purpose of recognising a college teacher as a Professor, Reader or Lecturer:

(i)the Vice-Chancellor;

(ii)an educationist, nominated by the Chancellor;

(iii)a nominee of the Syndicate;

(iv)the Dean of the Faculty;

(v)the Head of the Department concerned, if he is a Professor;

(vi)two experts not connected with the University, nominated by the Vice-Chancellor.

Legal Document View