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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1)(b) in Orissa State Financial Corporation (Staff) Regulations, 1975

(b)Any member of the staff who attends office after 10.45 a.m. will explain his late attendance to the Managing Director.