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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1) in Orissa State Financial Corporation (Staff) Regulations, 1975

(1)
(a)Office hours are from 10.30 a.m. to 4.30 p.m. Any member of the staff may be required to work beyond office hours if the business of the Corporation demands it-
(b)Any member of the staff who attends office after 10.45 a.m. will explain his late attendance to the Managing Director.
(c)Any member of the staff who attends office after 10.45 A.M. will be treated to have attended office late.