Section 63 in University of Udaipur Officers (Conditions of Service) Rules, 1976
63.
(i)Joining time may be granted to an officer to enable him:(a)to join a new post to which he is appointed while on duty in his old post or directly on relinquishing the charge of that post,(b)to join a new post on return from leave on full pay,(c)to join a new post when he had not sufficient notice of his appointment to new post, on return from any other kind of leave other than casual leave and academic leave.(ii)If an officer is transferred while on leave, full joining time is admissible irrespective of the date of receipt of orders. If an officer joins before the expiry of such leave the period of leave not availed of shall be canceled.(iii)Joining time is admissible if an officer has been awaiting posting orders under orders of competent authority on the expiry of leave or otherwise at the place of last duty, provided he is specifically authorized to avail joining time.
