Section 13(2) in Bombay Khadi and Village Industries Act, 1960
(2)The programme shall contain(a)particulars of the scheme which the Board proposes to execute whether in part or whole during the next year: (b) particulars of any work or undertaking which the Board propose to execute during the next year for the purposes of carrying out its functions under this Act; (c) such other particulars as may be prescribed.
