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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(2)(a) in Bombay Khadi and Village Industries Act, 1960

(a)particulars of the scheme which the Board proposes to execute whether in part or whole during the next year: (b) particulars of any work or undertaking which the Board propose to execute during the next year for the purposes of carrying out its functions under this Act; (c) such other particulars as may be prescribed.