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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rules of Admission to Medical Colleges in Rajasthan, 1986

(2)In case sufficient number of SC/ST candidates are not available for filling the seats reserved under rule 2(c) and (d) then a further relaxation of 3% in the minimum marks required in the Pre-Medical Test may be given, provided that they have secured atleast 40% marks in the qualifying examination.