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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1) in Andhra Pradesh Public Libraries Act, 1960

(1)The Zilla Grandhalaya samastha for the twin cities of Hyderabad and Secunderabad shall consist of the following members, namely:-
(a)Four members nominated by the Government from among the residents of the twin cities of the Hyderabad and Secunderabad who have rendered eminent service to the cause of education or public libraries;
(b)Two members elected from among themselves by the Presidents of the Governing bodies of the Public Libraries other than those referre to in sub-clauses (a) and (b) of clause (9) of Section 2 in the twin cities of Hyderabad and Secuderabad.
(c)[ Two members elected by the Councillors of the Municipal Corporation of Hyderabad.] [Substituted by Andhra Pradesh Act No.7 of 1969.]
(d)Two members nominated by the Andhra Pradesh Library Associations from among the members of the branches of the said association in the cities of Hyderabad and Secunderabad
(e)The Librarian, City Central Library, Hyderabad who shall be the Secretary of Zilla Grandhalaya Samstha.