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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(c) in Andhra Pradesh Public Libraries Act, 1960

(c)[ Two members elected by the Councillors of the Municipal Corporation of Hyderabad.] [Substituted by Andhra Pradesh Act No.7 of 1969.]