Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Assam - Subsection Section 72(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (ii)the minimum open space on sides and rear except front shall be 1.5 m for building of 11.5m height and 2.4m for building above 11.5m; and
