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State of Assam - Section

Section 72 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

72. Regulations for development of U- type building.

- As an encouragement for developing U- type Commercial complexes / Residential / Apartment / Group Housing, the set backs of sides and rear, excluding the front set back, can be reduced provided,-
(i)the area so saved is transferred to the central area / space or court yard;
(ii)the minimum open space on sides and rear except front shall be 1.5 m for building of 11.5m height and 2.4m for building above 11.5m; and
(iii)minimum plot size for performing such development shall be 500 sq. m.