Section 66(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

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State of Assam - Subsection

Section 66(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)Within the Municipal area the Authority may allow relaxation of the provisions regarding plot size, with the following conditions on FAR and coverage, on appeal before appropriate authority.Table 9: Density wise Plot Size

High Density	Minimum Plot size	10 lessa
FAR.	100
Coverage	50%
Medium Density	Minimum Plot size	15 lessa
FAR.	125
Coverage	50% for RCC55% for Assam type

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State of Assam - Subsection

Section 66(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014