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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)No train operator shall be booked to work a train until he has learnt the road and Signed a certificate that he is fully acquainted with it and for this purpose, he shall be, booked for minimum three round trips including one trip during night before being put to work the train independently.