Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(3) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015 (3)This Code shall come into force from the first day of the month proceeding the month of publication in the Official Gazette of Madhya Pradesh.
