Section 2 in Madhya Pradesh Electricity Balancing and Settlement Code, 2015
2. Short title, extent of application and commencement.
(1)These Codes may be called the "Madhya Pradesh Electricity Balancing and Settlement Code, 2015." [RG-34(1) of 2015](2)This Code shall apply within the geographical area of the State of Madhya Pradesh and shall apply to all Inter / Intra-State Entities in Madhya Pradesh in a manner as specified in this Code.(3)This Code shall come into force from the first day of the month proceeding the month of publication in the Official Gazette of Madhya Pradesh.
