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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(1) in Himalayiya University Act, 2019

(1)The Board of Management shall consist of following members:-
(a)The Vice-Chancellor;
(b)One officer amongst from the officers nominated in the Indian Institute of Technology/Indian Institute of Management/Indian Institute of Science/Institute of National Ayurveda nominated by the Chancellor;
(c)Five Persons, nominated by the Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan, Fatehpur Tanda, Jeevanwala, Dehradun.
(d)Two Professor of the University, by rotation on the basis of seniority for a period of one year;
(e)Two Deans of the faculties nominated by the Chancellor;"
(f)Principal secretary/Secretary to the Government in the Higher Education Department or his nominee not below the rank of Joint Secretary to the State Government. The Vice-Chancellor shall be the Chairperson of the Board of Management and the Registrar shall be the Secretary of the Board of Management.