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State of Uttarakhand - Section

Section 24 in Himalayiya University Act, 2019

24. The Board of Management.

(1)The Board of Management shall consist of following members:-
(a)The Vice-Chancellor;
(b)One officer amongst from the officers nominated in the Indian Institute of Technology/Indian Institute of Management/Indian Institute of Science/Institute of National Ayurveda nominated by the Chancellor;
(c)Five Persons, nominated by the Himalayiya Ayurvedic Yog Evam Prakartik Chikitsa Sansthan, Fatehpur Tanda, Jeevanwala, Dehradun.
(d)Two Professor of the University, by rotation on the basis of seniority for a period of one year;
(e)Two Deans of the faculties nominated by the Chancellor;"
(f)Principal secretary/Secretary to the Government in the Higher Education Department or his nominee not below the rank of Joint Secretary to the State Government. The Vice-Chancellor shall be the Chairperson of the Board of Management and the Registrar shall be the Secretary of the Board of Management.
(2)The powers and functions of the Board of Management shall be such as may be prescribed