Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(j) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(j)It should be ensured that the recruit's declared age, as compared with appearance, physical equivalents, or other evidence is correct. In case of doubt the Medical Officer will record the apparent age.