Section 23(7)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

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State of Uttar Pradesh - Subsection

Section 23(7)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(ii)The theory subjects shall contain one section of objective type questions and another section, of essay type questions carrying 60 per cent and 40 per cent pass marks separately-

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State of Uttar Pradesh - Subsection

Section 23(7)(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992