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[Cites 0, Cited by 0] [Section 151(4)] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(4)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)The Controller of Examination for District Recruitment Bureau shall with the prior approval of District Recruitment Bureau, fix the examination schedule, frame questions conduct examination and arrange for evaluation of answer paper and he shall do all such things required for the conduct of examination and submit the mark list of the candidates to the District Recruitment Bureau for final selection on merit basis.