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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(4)(b) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(b)Constitution of Committee of EAMCET-AC. - The Committee of EAMCET-AC shall be constituted by the Association of Colleges with eminent members academicians representing all the disciplines included for the tests. A member of this committee shall be appointed as Convnor of the Committee of Eamcet-AC to discharge functions as assigned by the Committee of EAMCET-AC.