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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(4) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(4)The option of choosing, between either of EAMCET or EAMCET-AC shall be exercised by the Managements of the colleges and shall be intimated before a stipulated date to the Competent Authority and the Permanent Committee. In case failure on the part of any management to exercise their option it shall be construed that they shall admit the candidates into their colleges for the Management Seats only on the basis of the rank at Eamcet.
(b)Constitution of Committee of EAMCET-AC. - The Committee of EAMCET-AC shall be constituted by the Association of Colleges with eminent members academicians representing all the disciplines included for the tests. A member of this committee shall be appointed as Convnor of the Committee of Eamcet-AC to discharge functions as assigned by the Committee of EAMCET-AC.