Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act]

State of Uttar Pradesh - Subsection

Section 178(1)(iii) in The General Rules (Criminal), 1977

(iii)annual statement in Form No. 26 showing the result of appeals.