Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Uttar Pradesh - Subsection

Section 178(1) in The General Rules (Criminal), 1977

(1)For each district in the Sessions Division-
(i)annual statement in Form No. 29 showing the number and result of trials in the Court of Sessions ;
(ii)annual statement in Form No. 30 showing proceedings in the Court of Sessions under the Code ; and
(iii)annual statement in Form No. 26 showing the result of appeals.