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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(7) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(7)The Commission shall prepare the waiting list of qualified candidates which shall contain about 50 per cent, of total number of vacancies advertised for. The waiting list shall remain in force as per the instructions issued by the Government in that behalf.